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Jai Kishan Matoo And Others vs State Of Jk And Others (P.W.D.)
2026 Latest Caselaw 1908 J&K/2

Citation : 2026 Latest Caselaw 1908 J&K/2
Judgement Date : 2 April, 2026

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Jammu & Kashmir High Court - Srinagar Bench

Jai Kishan Matoo And Others vs State Of Jk And Others (P.W.D.) on 2 April, 2026

Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
                                                             Serial No. 36
                                                            Regular Cause list
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR
                                OWP 1465/2013

JAI KISHAN MATOO AND OTHERS                            ...Appellant(s)/Petitioner(s)

Through:    Mr. Arifa Jan, Advocate
                                        Vs.

STATE OF JK AND OTHERS (P.W.D.)
                                                                   ...Respondent(s)
Through:    Mr. Ilyas Nazir Laway, GA

CORAM:
     HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE.
                                   ORDER

02.04.2026

1. Adjourned at the request of learned counsel for the respondents.

2. List on 30.04.2026.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR:

02.04.2026 "Adil Ismail"

 
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