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Arti Baru vs Ut Of J&K And Others
2026 Latest Caselaw 1908 J&K

Citation : 2026 Latest Caselaw 1908 J&K
Judgement Date : 6 April, 2026

[Cites 0, Cited by 0]

Jammu & Kashmir High Court

Arti Baru vs Ut Of J&K And Others on 6 April, 2026

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                                         Sr. No. 09

                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

              CJ Court
                                                      Case : LPA No. 285/2025 in
                                                             [WP(C) No. 3233/2023]

              Arti Baru                                                      ..... Appellant/Petitioner(s)


                                            Through: Mr. Shreenath A Khemka, Advocate

                                     Vs

              UT of J&K and others                                                      ..... Respondent(s)

                                           Through: Mr. Pawan Dev Singh, Dy.A.G for R-1
                                                    Mr. S.K. Anand, Advocate for respondent-Bank
              Coram:            HON'BLE THE CHIEF JUSTICE
                                HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                                             ORDER

06.04.2026 With reference to the order dated February 26, 2026, Mr. S.K. Anand, learned counsel for the respondent-Bank submits, for, the Authorities to work out an amicable settlement, the appellant shall have to move a formal application. And, in the event, any such application is moved within next three days, the same shall be considered by the competent Authority and appropriate orders thereon shall be passed within two weeks thereafter.

In response, learned counsel for the appellant submits that the appellant shall move an appropriate application in this regard today itself.

Adjourned to 28.04.2026. To be shown higher up in the cause list.

                                                  (          (RAJNESH OSWAL) (ARUN PALLI)
                                                                 JUDGE       CHIEF JUSTICE
              Jammu :
              06.04.2026
              Pawan Chopra/Secy

 
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