Shriram General Insurance Co. Ltd vs Shakti Sharma & Ors
2025 Latest Caselaw 2465 J&K

Jammu & Kashmir High Court

Shriram General Insurance Co. Ltd vs Shakti Sharma & Ors on 28 October, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                    Serial No. 129


                   HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                   AT JAMMU
               Mac App No. 114/2024
               CM No. 4091/2024
               CAV No. 1143/2024

               Shriram General Insurance Co. Ltd.
                                                                      .....Appellants

                                   Through: None.

                                  Vs

               Shakti Sharma & Ors.
                                                                    .....Respondents

                                   Through: Mr. Nitin Verma, Advocate for R-1 to 6.

               Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE

                                                 ORDER

(28.10.2025)

01. Heard.

02. Reserved for judgment.

(RAHUL BHARTI) JUDGE JAMMU 28.10.2025 Bunty