Ut Of J&K & Ors vs Sat Pal
2025 Latest Caselaw 2352 J&K

Jammu & Kashmir High Court

Ut Of J&K & Ors vs Sat Pal on 14 October, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                    Serial No. 34

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU
WP(C) No. 1947/2025
UT of J&K & Ors.                                   .....Appellant(s)/Petitioner(s)


                       Through: Ms. Monika Kohli, Sr. AAG

                 vs
Sat Pal                                                       ..... Respondent(s)
                       Through: Mr. Abdul Hafeez, Advocate
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
           HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE
                              ORDER (ORAL)

14.10.2025

Sanjeev Kumar 'J'

1. Impugned in this petition, filed under Article 226 of the Constitution

of India, is an order and judgment dated 18.09.2024 passed by the

Central Administrative Tribunal, Jammu Bench at Jammu ["the

Tribunal"] in T.A. No. 7557/2021 titled Sat Pal Vs. State of J&K

&Ors. During the course of hearing of the matter, Mr. Abdul Hafeez,

learned counsel appearing for the respondent, would submit at Bar that

T.A. No. 7557/2021 had been rendered infructuous on the day it was

decided by the Tribunal along with other connected matters in terms of

the judgment impugned dated 18.09.2024. He would further submit

that he has instructions from the respondent not to press this matter as

having been rendered infructuous.

2. His statement is taken on record.

3. In view of the above, the writ petition is allowed and the judgment impugned dated 18.09.2024, to the extent it is passed in T.A. No.

7557/2021 titled Sat Pal Vs. State of Jammu and Kashmir &Ors., is set aside and T.A. No. 7557/2021, filed by the respondent, is dismissed as not pressed.

                                        (Sanjay Parihar)   (Sanjeev Kumar)
                                            Judge              Judge

Jammu
14.10.2025
Vishal Sharma


                    Whether the order is reportable:       Yes/No

                    Whether the order is speaking:         Yes/No