Towseef Ahmad Wani vs Mst Hafeeza And Ors
2025 Latest Caselaw 1841 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Towseef Ahmad Wani vs Mst Hafeeza And Ors on 27 October, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                  21
                                                                  Regular

           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT SRINAGAR
                                 CM(M) No. 465/2025
                                  CM No. 6965/2025

Towseef Ahmad Wani
                                                               ..... Petitioner (s)

                              Through:     Mr. M D Bhat, Adv.

                          V/s

Mst Hafeeza and Ors.
                                                        ..... Respondent(s)
                              Through:
Coram:
                 Hon'ble Mr. Justice Sanjay Dhar, Judge

                                       ORDER

27.10.2025

Issue notice to the respondents subject to taking of necessary steps by the petitioner within one week.

In the meantime, the learned trial court shall not pronounce the judgment in the suit titled Mst. Hafeeza Vs. Mushtaq Ahmad Wani and Others.

Xerox copy of the trial court record be summoned. List on 08.12.2025.

(Sanjay Dhar) Judge SRINAGAR 27.10.2025 Aasif