Nighat Nasreen vs Ut Of J&K And Others
2025 Latest Caselaw 67 J&K/2

Citation : 2025 Latest Caselaw 67 J&K/2
Judgement Date : 6 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Nighat Nasreen vs Ut Of J&K And Others on 6 May, 2025

Author: Rahul Bharti

Bench: Rahul Bharti

 HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                 AT SRINAGAR

WP(C) No. 831/2023

Nighat Nasreen                                  ..... Petitioner(s)

                 Through:

              Vs

UT of J&K and others                          ..... Respondent(s)

                 Through:

Coram: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                            ORDER

06.05.2025

This case was heard and reserved for judgment/

order, but in the course of going through the pleadings and

the submissions made, some salient legal aspects have

emerged which warrant to be supplemented by submissions

from both sides. As such, list this case for re-hearing on

10.07.2025.

(Rahul Bharti) Judge SRINAGAR 06.05.2025 Muneesh

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