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Prakash Chand And Another vs Shaleen Kabra And Others
2025 Latest Caselaw 133 J&K

Citation : 2025 Latest Caselaw 133 J&K
Judgement Date : 14 May, 2025

Jammu & Kashmir High Court

Prakash Chand And Another vs Shaleen Kabra And Others on 14 May, 2025

Author: Sindhu Sharma
Bench: Sindhu Sharma
                                                                           Sr. No. 5

  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU
                                                            CCP(D) No. 47/2024 in
                                                             WP(C) No. 538/2022

Prakash Chand and another                               .... Petitioner/Appellant(s)

                           Through:-     Mr. Jatinder Choudhary, Advocate with
                                         Mr. Harmit Kr. Mehta, Advocate

                    V/s

Shaleen Kabra and others                                          .....Respondent(s)

                           Through:-     Mrs. Monika Kohli, Sr. AAG

CORAM: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
       HON'BLE MR. JUSTICE SHAHZAD AZEEM, JUDGE
                                     ORDER

14.05.2025

1. Mr. Rakesh Kumar, Superintendent Engineer, Hydraulic Circle, Jammu, and

Mr. Amit Abrol, Executive Engineer, Tubewell and Irrigation Division,

Jammu, are present in person. They submit that they have taken up the matter

regarding approval of the indent for the land acquisition for the tubewell

Nikowal VIII and Sai Kalan-B Suchetgarh, through e-office online portal vide

e-file No. 7615950, however, due to the prevailing circumstances, some more

time may be granted to comply with the judgment.

2. In the interest of justice, three weeks' further time as last and final opportunity

is granted to the respondents to comply with the judgment, failing which,

respondent No. 2 shall appear in person on the next date of hearing.

3. List on 03.06.2025.

                               (Shahzad Azeem)                  (Sindhu Sharma)
                                     Judge                           Judge


Jammu:
14.05.2025
Vishal Khajuria
 

 
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