Gouhar Lateef vs Ut Of J&K And Ors
2025 Latest Caselaw 123 J&K

Jammu & Kashmir High Court

Gouhar Lateef vs Ut Of J&K And Ors on 13 May, 2025

                                                                              163

    HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                    AT JAMMU

                                                     CRM(M) No. 405/2025


Gouhar Lateef                                      .....Appellant(s)/Petitioner(s)

q
                       Through:    Ms. Surekha Bhat, Advocate.
                 vs
UT of J&K and Ors.                                           ..... Respondent(s)
                       Through: Mr. P.D. Singh, Dy. AG.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

13.05.2025 Issue notice to the respondents, returnable within four weeks. Requisite steps for service be taken within one week.

List on 28.07.2025.

Meanwhile, trial Court may proceed with the trial of the case, however, final judgment shall await orders of this Court.

Send for scanned copy of the trial Court record.

(Rajesh Sekhri) Judge

Jammu 13.05.2025 Sushant