Imtiyaz Ahmad Lone & Ors vs Sarmad Hafiz & Ors
2025 Latest Caselaw 1229 J&K/2

Citation : 2025 Latest Caselaw 1229 J&K/2
Judgement Date : 30 May, 2025

Jammu & Kashmir High Court - Srinagar Bench

Imtiyaz Ahmad Lone & Ors vs Sarmad Hafiz & Ors on 30 May, 2025

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                           Sr. No. 21
                                                                           Regular Cause List

           IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR

                                           CCP (D) No. 21/2024


         Imtiyaz Ahmad Lone & Ors.                                  ...Petitioner(s)/Appellant(s)

         Through:          Mr. Moomin Khan, Adv.

                                                    Vs.
         Sarmad Hafiz & Ors.                                                   ...Respondent(s)

         Through:          Mr. Abdul Rashid Malik, Sr. AAG with
                           Mr. Mohd Younus Hafiz, AC
         CORAM:
              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
              HON'BLE MR. JUSTICE SANJAY PARIHAR, JUDGE
                              ORDER

30.05.2025

Learned counsel for the respondents prays for and is granted four weeks' time to file compliance of the judgment dated 27th March 2023 passed in LPA No. 25/2023.

List on 1st August 2025.




                                  (SANJAY PARIHAR)                (SANJEEV KUMAR)
                                            JUDGE                          JUDGE
          SRINAGAR:
          30.05.2025
          Altaf




Mohd Altaf Nima

I attest to the accuracy and authenticity of this document 02.06.2025