Ghulam Mohammad Peer And vs Ut Of Jk And Others
2025 Latest Caselaw 1168 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Ghulam Mohammad Peer And vs Ut Of Jk And Others on 26 May, 2025

                                                                                  S. No. 28
                                                                                  Regular Cause List

                            IN THE HIGH COURT 0F JAMMU & KASHMIR AND LADAKH
                                               AT SRINAGAR

                                                   WP(C) 1689/2023 c/w
                                             WP(C) 1011/2023, WP(C) 2551/2023

                         GHULAM MOHAMMAD PEER AND
                         OTHERS                                           ...Appellant(s)/Petitioner(s)
                         Through: Mr. Nisar Ahmad Bhat, Advocate

                                                             Vs.
                           UT of JK and Others
                                                                           ...Respondent(s)
                         Through: Mr. H. Aman Ali, Dy. AG

                         CORAM:
                                    HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL-JUDGE


                                                          ORDER

26.05.2025

Mr. Nisar Ahmad, counsel for the petitioners, has referred to and produced a copy of judgment in WP(C) no. 683/2023 titled Showkat Ali Wani and others vs. UT of JK and others, and submitted that instant petitions are squarely covered by the above said Judgment. Copy of the Judgment has been provided to Mr. H. Aman Ali, Dy. AG in the open Court, who seeks adjournment to go through the same. Adjourned.

List on 30.07.2025.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 26.05.2025 "Imtiyaz"