Maneer Din vs State And Others
2025 Latest Caselaw 983 J&K

Jammu & Kashmir High Court

Maneer Din vs State And Others on 19 February, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                     Sr. No. 46

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT JAMMU

              Case No. SWP No. 349/2019

              Maneer Din                                             .....Petitioner(s)/Appellant(s)


                                           Through: Mr. Nonu S Khera, Advocate.



                                      Vs


              State and others                                                ..... Respondent(s)

                                           Through: Ms. Chetna Manhas, Advocate vice
                                                    Ms. Monika Kohli, Sr. AAG.


            Coram: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                                       ORDER

19.02.2025

Learned counsel for the petitioner has relied upon the judgment dated 09.12.2014 passed by this Court in SWP No. 1432/2012.

Ms. Monika Kohli, Sr. AAG is directed to go through the judgment and assist this court on the next date of hearing.

List on 18.03.2025.

(Moksha Khajuria Kazmi) Judge Jammu :

19.02.2025 Pawan Chopra