Radhey Sham @ Shamu vs Ut Of J&K And Others
2025 Latest Caselaw 942 J&K

Jammu & Kashmir High Court

Radhey Sham @ Shamu vs Ut Of J&K And Others on 13 February, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                   Serial No. 3

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU
           HCP No. 121/2024
           CM No. 5209/2024, 5210/2024

           Radhey Sham @ Shamu                                   .....Appellant(s)/Petitioner(s)
                                         Through: Mr. Nitin Verma, Advocate.
                                    vs
           UT of J&K and others                                            ..... Respondent(s)
                                         Through: Mr. Rajesh Kumar Thapa, AAG.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

13.02.2025

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 13.02.2025 Sahil Padha