Wednesday, 20, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Girdhari Lal Parihar vs Puneet Sharma Director Urban Local
2025 Latest Caselaw 924 J&K

Citation : 2025 Latest Caselaw 924 J&K
Judgement Date : 11 February, 2025

Jammu & Kashmir High Court

Girdhari Lal Parihar vs Puneet Sharma Director Urban Local on 11 February, 2025

Author: Rajnesh Oswal
Bench: Rajnesh Oswal
                                                                       Serial No. 28

     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                 AT JAMMU
CCP(S) No. 144/2024 in
WP(C) No. 288/2022

Girdhari Lal Parihar                               .....Appellant(s)/Petitioner(s)
                       Through: Mr. Sumant Sudan, Advocate.
                 vs
Puneet Sharma Director Urban Local                            ..... Respondent(s)
Bodies Jammu
                       Through: Mr. S. S. Nanda, Sr. AAG
                                Mr. Ravinder Gupta, AAG.

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                  ORDER

11.02.2025

1. The respondent has placed on record copy of the communication dated

03.02.2025 addressed to the Commissioner/Secretary to Government,

Housing and Urban Development Department, Civil Secretariat,

Jammu.

2. Mr. S. S. Nanda, learned senior AAG submits that the amount is being

sought from the Administrative Department i.e.

Commissioner/Secretary to Government, Housing and Urban

Development Department, Civil Secretariat, Jammu.

3. The respondent shall hold a meeting with the Commissioner/Secretary

to the Government, Housing and Urban Development Department,

Civil Secretariat, Jammu to ensure that the judgment dated 24.11.2023

is complied with in its letter and spirit by or before the next date of

hearing.

4. It is made clear that in the event any hindrance is posed by the

Commissioner/Secretary to the Government, Housing and Urban

Development Department, Civil Secretariat, Jammu, he shall be

arrayed as one of the contemnors in this petition.

5. List on 04.03.2025.

6. Copy of this order be sent to Commissioner/Secretary to the

Government, Housing and Urban Development Department, Civil

Secretariat, Jammu for compliance.

(RAJNESH OSWAL) JUDGE

Jammu 11.02.2025 Sahil Padha

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter