Mohd Yaqoob vs Ut Of J&K And Ors
2025 Latest Caselaw 867 J&K

Jammu & Kashmir High Court

Mohd Yaqoob vs Ut Of J&K And Ors on 5 February, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                             Serial No. 17

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                       AT JAMMU

           WP(C) No. 1838/2023
           c/w
           WP(C) No. 718/2023


           Mohd Yaqoob                                                   .....Appellant(s)/Petitioner(s)

                                          Through: Mr. Irfaan Khan, Advocate in
                                                   WP(C) No. 1838/2023
                                                   Ms. Meenakshi Sharma, Advocate in
                                                   WP(C) No. 718/2023
                                     vs
           UT of J&K and ors.                                                       ..... Respondent(s)
                                          Through: Ms. Priyanka Bhat, Advocate vice
                                                   Mrs. Monika Kohli, Sr. AAG
                                                   Mr. RKS Thakur, Advocate
           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                        ORDER

05.02.2025

1. This Court has come across a number of cases in this wing as well as in

other wing at Srinagar regarding removal/appointment of Lambardars. It

would be in the interest of justice that all such matters are clubbed and

considered by the same Judge in order to avoid conflicting judgments, as

such, this Court deems it proper to place the matter before Hon'ble the

Chief Justice for constitution of appropriate Bench for deciding all the

similar matters, more particularly in view of the fact that Govt. Order has

been stayed in a writ petition pending before Srinagar wing of this Court.

2. List along with WP(C) No. 252/2023 on 04.04.2025.

(RAJNESH OSWAL) JUDGE

Jammu 05.02.2025 Neha-II