M/S Falcon Engineering vs Ut Of J&K And Others
2025 Latest Caselaw 816 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

M/S Falcon Engineering vs Ut Of J&K And Others on 24 February, 2025

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                      Serial No. 1

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                                (Th. Virtual Mode)
           WP(C) No. 2956/2024
           CM No. 8060/024, 8315/2024

           M/s Falcon Engineering                                   .....Appellant(s)/Petitioner(s)
                                         Through: Mr. Javed Ahmed Kachroo, Advocate
                                                  Mr. Luqman, Advocate.
                                                  (Present Th. Virtual Mode)
                                    vs
           UT of J&K and others                                                ..... Respondent(s)
                                         Through: Mr. Abdul Rashid Malik, Sr. AAG
                                                  Mr. Mohd. Younis, Advocate
                                                  Mr. Bhat Fayaz Ahmed, Advocate.

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

24.02.2025

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 24.02.2025 Sahil Padha