Gopal Dass vs Ut Of J&K And Others
2025 Latest Caselaw 802 J&K

Jammu & Kashmir High Court

Gopal Dass vs Ut Of J&K And Others on 11 August, 2025

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                                     Sr. No. 4



                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

              WP (C) No. 1539/2025
              CM No. 3594/2025

              Gopal Dass                                                         .....Appellants

                                         Through: Mr. Rohit Bharti, Advocate

                                    Vs

              UT of J&K and others
                                                                               ..... Respondents

                                         Through: Ms. Chetna Manhas, Advocate vice
                                                  Mrs. Monika Kohli, Sr. AAG

              CORAM:              HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                                  ORDER

11.08.2025

Learned counsel for the petitioner submits that a Coordinate Bench of this

Court has already decided the matters relating to appointment/removal of

Lambardars.

He shall produce a copy of the said judgment before this Court on the next

date of hearing for perusal.

List on 18.08.2025.

(SANJAY DHAR) JUDGE JAMMU 11.08.2025 Tarun/P/S