Mohammad Ashraf Khan vs Ut Of Jk And Ors
2025 Latest Caselaw 565 J&K/2

Jammu & Kashmir High Court - Srinagar Bench

Mohammad Ashraf Khan vs Ut Of Jk And Ors on 7 August, 2025

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                    08
                                                    Regular

         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR
                                                                HCP 316/2024

Mohammad Ashraf Khan.
                                             ..... Appellant/Petitioner (s)

              Through: Mr. M. Ashraf Wani, Advocate.

                     V/s

UT of JK and Ors.
                                                   ..... Respondent(s)
              Through: Mr. Furqan Yaqub, GA.


Coram:
              Hon'ble Ms Justice Moksha Khajuria Kazmi, Judge

                                 ORDER

07.08.2025

Heard.

Reserved for judgment.

(Moksha Khajuria Kazmi) Judge SRINAGAR 07.08.2025 Sarvar