Anju Bala vs State Of J&K & Ors
2024 Latest Caselaw 2188 j&K

Jammu & Kashmir High Court

Anju Bala vs State Of J&K & Ors on 22 October, 2024

                                                                             Serial No. 14
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU

              SWP No. 1161/2010

              Anju Bala                                              .....Appellant/ Petitioner(s)


                                           Through: Ms. Anandita Thakur, Advocate vice
                                                    Mr. O.P. Thakur, Sr. Advocate.

                                          Vs

              State of J&K & Ors.
                                                                             ..... Respondent(s)

                                           Through: None.

              CORAM: HON'BLE MR. JUSTICE M A CHOWDHARY, JUDGE

                                                     ORDER

(22.10.2024)

This petition pertains to RET selection, regarding which,

matter has been sub-judice before the Hon'ble Apex Court.

Adjourned sine die with a direction to revive this petition

after receipt of the judgment of the Hon'ble Apex Court.

(M A CHOWDHARY) JUDGE JAMMU 22.10.2024 Ram Krishan