Nizam Din And Another vs Ut Of J&K & Ors
2024 Latest Caselaw 2162 j&K

Jammu & Kashmir High Court

Nizam Din And Another vs Ut Of J&K & Ors on 17 October, 2024

                                                                   Sr. No. 35


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU
                                                     HCP No.22/2024

Nizam Din and another
                                                     .... Petitioner/Appellant(s)

                      Through :- Mr. N.D. Qazi, Advocate.


         V/s

UT of J&K & Ors.
                                                            ....Respondent(s)

                     Through :- Mr. Pawan Dev Singh, Dy.AG.
Coram: HON'BLE MR. JUSTICE MOHD. YOUSUF WANI, JUDGE

                                      ORDER

(17.10.2024) Heard both the sides.

The matter is reserved for judgment.

(Mohd. Yousuf Wani) Judge

JAMMU 17.10.2024 Eva