Sumeet Khajuria vs Samita Sethi
2024 Latest Caselaw 2126 j&K

Jammu & Kashmir High Court

Sumeet Khajuria vs Samita Sethi on 14 October, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                      Sr.No. 45


                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                               AT JAMMU.

                                                    CPSW No. 368/2016

Sumeet Khajuria                                                       .... Petitioner(s)

                      Through :- Ms. Deeksha Handoo, Advocate.

            V/s

Samita Sethi, Dir. Education and Ors.                                ....Respondent(s)


                      Through :- Mr. Raman Sharma, AAG.
           Coram: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                    ORDER

14.10.2024.

1. In the instant petition, the petitioner herein has alleged non-compliance of

order dated 13.05.2015, whereby the official respondents were directed to issue

engagement order in favour of the petitioner for his engagement as Rehbar-e-

Taleem Teacher in newly opened Primary School, Gujjar Mohalla, Jakher.

2. Learned counsel for the respondents, Mr. Raman Sharma, learned AAG

has stated that the respondents are not in a position to implement the judgment

on the ground that the judgment passed by the Division Bench of this Court in

case titled "Ruksana Jabeen v. UT of J&K" has been stayed by Supreme Court.

3. Learned counsel for the petitioner states that in a similar contempt petition

bearing CPSW No. 97/2017 dated 28.04.2024, this Court had directed

respondents to implement the judgment thereby issuing engagement order in

favour of the petitioner therein. The Zonal Education Officer, Bhalwal has

already issued an engagement order dated 02.05.2024 in favour of the petitioner

therein.

4. Learned counsel for the respondents is directed to seek instructions and

report on the next date of hearing.

5. List on 27.11.2024.

(Moksha Khajuria Kazmi) Judge

Jammu:

14.10.2024 Neha-1