State Of J&K vs Janak Singh And Others
2024 Latest Caselaw 2056 j&K

Jammu & Kashmir High Court

State Of J&K vs Janak Singh And Others on 8 October, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                               Sr. No. 29
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                      CRAA No. 175/2014

State of J&K                                     .... Petitioner/Appellant(s)

                         Through:-   Mr. P.D. Singh, Dy. AG.


                 V/s

Janak Singh and others                                   .....Respondent(s)

                         Through:-   Mr. Sagir Ahmed Khan, Advocate vice
                                     Mr. Rohit Sharma, Advocate
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                       ORDER

08.10.2024

Heard.

Reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE

Jammu:

08.10.2024 Vishal