Brij Lal vs Vijay Kumar Badori And Ors
2024 Latest Caselaw 2027 j&K

Jammu & Kashmir High Court

Brij Lal vs Vijay Kumar Badori And Ors on 5 October, 2024

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                 Sr. No. 9
                         HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                         AT JAMMU


           Case: CCP(D) NO. 13/2023
           Brij Lal.                                                 ...Petitioner(s)/Appellant(s)

                                 Through:         Mr. Jatinder Choudhary, Advocate.

                                                  V/s
           Vijay Kumar Badori and ors.                                         .... Respondent(s)

                                  Through:        Mr. Amit Gupta, AAG vice
                                                  Ms. Monika Kohli, Sr. AAG.

           CORAM:              HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                               HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE


                                                         ORDER

05.10.2024

01. The judgment dated 2nd March 2022, which was required to be complied

with by the respondents within a period of three months, is still awaiting

compliance.

02. Looking to the conduct of the respondents we could have framed the

Robkar today itself, however, on request of Mr. Amit Gupta, learned AAG, last

and final opportunity of four weeks' is granted to the respondents to comply with

the directions contained in the judgment failing which respondent no.3-Collector

Land Acquisition, SDM Jammu South, Gadi Garh, Jammu, shall appear in person

to explain as to why it has taken so long to comply with the judgment.

List on 8th November 2024.

                                        (MA CHOWDHARY)                    (SANJEEV KUMAR)
                                                JUDGE                               JUDGE
           Jammu
           05.10.2024
           Sunita/PS