Karanjeet Singh & Ors vs Rohit Khajuria &Ors
2024 Latest Caselaw 2023 j&K

Jammu & Kashmir High Court

Karanjeet Singh & Ors vs Rohit Khajuria &Ors on 5 October, 2024

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                           Sr. No. 35
     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

CPOWP No. 183/2017

Karanjeet Singh & ors.                            .... Petitioner/Appellant(s)

                          Through:-   Mr. Varinder Bhat, Advocate

                  V/s

Rohit Khajuria &ors.                                      .....Respondent(s)

                          Through:-   Mr. Atul Verma, Advocate vice
                                      Mr. Adarsh Sharma, Advocate

CORAM :      HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                  ORDER

05.10.2024

Judgment dated 30.09.2016 passed by this Court in OWP No.

1103/2014 is stated to have not been implemented.

Status report has been filed and as per counsel for the petitioner,

compliance is not in tune with the judgment, therefore, he has also filed

response to the same.

Learned counsel for the respondents submits that during the

pendency of this petition, Vice Chairman, Jammu Development

Authority has been transferred.

An application i.e., CM No. 5109/2024 has been filed by the

petitioners for impleading the new incumbent as party respondent in

this contempt petition.

For the reasons stated in the application coupled with the

submissions made at bar, the same is allowed and Pankaj Sharma, Vice

Chairman JDA Jammu, is impleaded as party respondent in the above

titled contempt petition.

CM No. 5109/2024 stands disposed of.

Registry to update the cause title and learned counsel for the

petitioners shall file amended memo of the parties in the Registry

within a week's time.

Issue notice to the newly impleaded respondent. Mr. Atul Verma,

Advocate, accepts notice, who shall file compliance report within a

period of four weeks.

List on 30.10.2024.

(VINOD CHATTERJI KOUL) Judge JAMMU RAM MURTI/PS 05.10.2024