Shameema Begum vs State Thr. P/S Bijhama ...
2024 Latest Caselaw 1606 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Shameema Begum vs State Thr. P/S Bijhama ... on 22 October, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                                      S. No. 07
                                                                                      Regular list


                         IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                            AT SRINAGAR
                                                        CRA No. 12/2009

                     Shameema Begum                                 ...Petitioner(s)/applicant(s)

                     Through:       Mr. S.T. Hussain, Sr. Advocate with
                                    Ms. Nahida Nazir, Advocate.
                                                           Vs
                     State thr. P/S Bijhama                               ...Applicant/Respondent(s)


                     Through:       Mr. Syed Musaib, Dy. AG.
                     CORAM:
                     HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE
                                                        ORDER

22.10.2024 Heard.

Judgment is reserved.

(RAHUL BHARTI) JUDGE SRINAGAR 22.10.2024 "Abdul Rashid"