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Along With Connected Matters vs Union Territory Of J&K & Ors
2024 Latest Caselaw 1531 j&K/2

Citation : 2024 Latest Caselaw 1531 j&K/2
Judgement Date : 4 October, 2024

Jammu & Kashmir High Court - Srinagar Bench

Along With Connected Matters vs Union Territory Of J&K & Ors on 4 October, 2024

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                           Serial No. 11
                                                                         Regular Cause List
                   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                            AT SRINAGAR
                                           WP(C) 1898/2024
                                             CM 5114/2024
                                     Along with connected matters
                  MS Multi Trading Agencies Drangbal              ...Petitioner(s)


                  Through:      Mr. B. Tanveer Majid Jehangir, Advocate in WP(C)
                                1898/2024.
                                Mr. Nisar Ahmad Bhat, Advocate in WP(C) 639/2024.
                                Mr. M.M. Dar, Advocate in WP(C) 1443/2024 and WP(C)
                                1566/2024.
                                Mr. Mudasir Bin Hassan, Advocate In WP(C) 1562/2024 and
                                WP(C) 1825/2024.
                                Mr. Abid Malla, Advocate in WP(C) 2628/2023.
                                                     Vs.

                  Union Territory of J&K & Ors.                         ...Respondent(s)

                   Through:     Mr. D.C. Raina, Advocate General with
                                Mr. Syed Musaib, Dy. AG.
                                Mr. N.A. Dendroo, Advocate in WP(C) 1562/2024 and
                                WP(C) No. 1825/2024.
                CORAM:
                      HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
                      HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                                  ORDER

04.10.2024

Heard.

Reserved for judgment.




                                 (RAJESH SEKHRI)                (SANJEEV KUMAR)
                                     JUDGE                          JUDGE
                  SRINAGAR:
                   04.10.2024
                  "Mir Arif"









 

 
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