Joginder Singh vs Ut Of J&K
2024 Latest Caselaw 882 j&K

Jammu & Kashmir High Court

Joginder Singh vs Ut Of J&K on 1 May, 2024

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                                  Serial No. 75

                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                  AT JAMMU

           Bail App No. 316/2023


           Joginder Singh                                        .....Appellant(s)/Petitioner(s)
                                         Through: Mr. Vasudha Sharma, Advocate.
                                    vs
           UT of J&K                                                       ..... Respondent(s)
                                         Through: Mr. Vishal Bharti, Dy. AG with
                                                  Mr. Vivek Mattoo, Assisting Counsel

           Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                                    ORDER

01.05.2024

1. Heard.

2. Reserved for Judgment.

(RAJNESH OSWAL) JUDGE

Jammu 01.05.2024 Sahil Padha