New India Assurance Co. Ltd vs Mukhtiar Chand & Ors
2024 Latest Caselaw 250 j&K

Citation : 2024 Latest Caselaw 250 j&K
Judgement Date : 26 February, 2024

Jammu & Kashmir High Court

New India Assurance Co. Ltd vs Mukhtiar Chand & Ors on 26 February, 2024

                                                                     Sr. No. 45



       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU

Mac App No.34/2020

New India Assurance Co. Ltd.                         ..... Petitioner/Appellant(s)


               Through :- Mr. Udhay Bhaskar, Advocate.

               Vs

Mukhtiar Chand & Ors.
                                                               .....Respondent(s)


               Through :- None.

 CORAM: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                  ORDER

26.02.2024 Since the judgment impugned has been passed by the undersigned

while presiding over MACT, Samba, list before some other Bench on

15.04.2024.

(MA CHOWDHARY) JUDGE JAMMU 26.02.2024 Eva

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