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Power Grid Corporation Of India vs Syed Mubarak Hussain And Another
2024 Latest Caselaw 129 j&K/2

Citation : 2024 Latest Caselaw 129 j&K/2
Judgement Date : 22 February, 2024

Jammu & Kashmir High Court - Srinagar Bench

Power Grid Corporation Of India vs Syed Mubarak Hussain And Another on 22 February, 2024

Author: Rahul Bharti

Bench: Rahul Bharti

                                                                     S.No. 6
                                                                     Reg. List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                                  CFA 46/2013
                                  CM(708/2023)
                                  Along with all connected matters

POWER GRID CORPORATION OF INDIA                          ...Petitioner/Appellant(s)
                          Through: Mr. M.A Beigh, Advocate


                                  V/s

SYED MUBARAK HUSSAIN AND ANOTHER                                         ...Respondent(s)
                          Through: None

CORAM: HON'BLE MR. JUSTICE RAHUL BHARTI, JUDGE.

                               ORDER

22.02.2024

Heard and Reserved for judgment.

Disposed of these matters in the similar manner as done in the case of

Power Gird Corporation of India Vs. Lassi & Ors.

(RAHUL BHARTI) JUDGE SRINAGAR 22.02.2024 "S.Nuzhat

 
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