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Maroofa Nazki vs Ut Of J&K And Ors
2024 Latest Caselaw 1200 j&K/2

Citation : 2024 Latest Caselaw 1200 j&K/2
Judgement Date : 9 August, 2024

Jammu & Kashmir High Court - Srinagar Bench

Maroofa Nazki vs Ut Of J&K And Ors on 9 August, 2024

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                        08
                                                                        Regular
                           HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR
                                                                          WP(C) No. 1142/2023

              Maroofa Nazki                                                  ..... Petitioner (s)

                                           Through:         Mr. Nisar Ahmad, Adv.
                                                      V/s
              UT of J&K and Ors.
                                                                             ..... Respondent(s)
                                           Through:         Mr. Mubashir Malik, Dy. AG
              Coram:
                                Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                    ORDER

09.08.2024

Heard and reserved for judgment.

(Sanjay Dhar) Judge SRINAGAR 09.08.2024 Aasif

 
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