Dr. Rabia Arifa vs Skims Soura And Others
2024 Latest Caselaw 1124 j&K/2

Jammu & Kashmir High Court - Srinagar Bench

Dr. Rabia Arifa vs Skims Soura And Others on 1 August, 2024

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                                        S. No. 8
                                                                                        Regular


                         IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                            AT SRINAGAR

                                                 SWP 953/2012, CM 1452/2019

                     DR. RABIA ARIFA                                  ...Petitioner(s)/Appellant(s)

                     Through: Mr. R. A. Jan, Sr. Advocate with
                                   Mr. Suhail Mehraj, Advocate
                                                          Vs
                     SKIMS SOURA AND OTHERS                                        ...Respondent(s)

                     Through: Mr. Furkaan Sofi, GA

                     CORAM:
                     HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                                        ORDER

01.08.2024

Learned senior counsel for the petitioner submits that the instant writ petition is covered by the judgment passed by the Division Bench of this Court in LPASW No. 91/2015 case titled "Mushtaq Ahmad Rather and Ors vs. State and Ors" decided on 13.06.2023 which has been upheld by the Apex Court on 03.05.2024.

Learned counsel for the respondents seeks and is granted two weeks' time for reporting instructions.

List on 29.08.2024.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 01.08.2024 AAMIR