Balwant Singh vs B.R. Sharma And Others
2023 Latest Caselaw 2405 j&K

                                                                    Sr. No. 32
      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                           CPSW No. 151/2011


Balwant Singh                                        .... Petitioner/Appellant(s)

                         Through:-   None.

                   V/s

B.R. Sharma and others                                        .....Respondent(s)
                         Through:-   Ms. Priyanka Bhat, Advocate vice
                                     Mrs. Monika Kohli, Sr. AAG.
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                       ORDER

30.10.2023

Compliance report has already been filed.

As per the compliance report, the case of the petitioner was

considered by the respondents in compliance to the judgment passed by

this Court and after consideration, his case was rejected vide Order No.

2634 of 2011 dated 16.08.2011.

Accordingly, proceedings in this contempt petition stand closed, as

nothing survives for consideration in this petition.

(Vinod Chatterji Koul) Judge

Jammu:

30.10.2023 Michal Sharma