Om Singh Bandral vs Rajan Parkash Thakur And Another
2023 Latest Caselaw 2382 j&K

                                                                   Sr.No. 23


             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU
                                                        CCP(S) No.58/2022


Om Singh Bandral                                                ....Petitioner(s)/Appellant(s)

                   Through :- Mr. S.K. Anand, Advocate.

V/s

Rajan Parkash Thakur and another                                           ....Respondent(s)


                 Through :-     Mr. Eishaan Dadhichi, GA vice
                                Mr. K.D. S. Kotwal, Dy.AG.
Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                     ORDER

(21.10.2023)

Learned counsel for the respondents seeks and is granted two weeks'

time to file fresh compliance report in consonance with the judgment dated

10.07.2019 as last and final opportunity.

List on 15.11.2023.

(RAJESH SEKHRI) JUDGE

Jammu:

21.10.2023 Eva