United India Insurance Co. Ltd vs Abdul Gani And Others
2023 Latest Caselaw 2279 j&K

                                                                   Sr.No. 15


             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                                       MA No.326/2014


United India Insurance Co. Ltd.                             ....Petitioner(s)/Appellant(s)

                   Through :- Mr. Rupinder Singh, Advocate with
                              Ms. Damini Singh Chauhan, Advocate.
V/s

Abdul Gani and others                                                   ....Respondent(s)


                  Through :-      Mr. M. Tariq Mughal, Advocate.
                                  Mr. Sarfraz Shah, Advocate.

CORAM: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                      ORDER

(12.10.2023)

Heard.

Reserved for judgment.

(RAJESH SEKHRI) JUDGE Jammu:

12.10.2023 Eva