Rajni Devi & Ors vs State Of J&K & Ors
2023 Latest Caselaw 2277 j&K

                                                                   Sr. No. 06

                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

                                                   OWP No. 509/2011
                                                   c/w
                                                   OWP No. 508/2011


Rajni Devi & Ors.                                         ....Petitioner(s)/Appellant(s)

                      Through :- Mr. C. M. Koul, Sr. Advocate with
                                 Mr. A. R. Bhat, Advocate
            V/s
State of J&K & Ors.                                                  ....Respondent(s)

                     Through :-   Mr. Amit Gupta, AAG

CORAM:             HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                ORDER

12.10.2023 Heard.

Reserved for judgment.

) (MA CHOWDHARY) Jammu: JUDGE 12.10.2023 Meenakshi