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Rakesh Kumar vs Union Of India And Others
2023 Latest Caselaw 2252 j&K

Citation : 2023 Latest Caselaw 2252 j&K
Judgement Date : 10 October, 2023

Jammu & Kashmir High Court
Rakesh Kumar vs Union Of India And Others on 10 October, 2023
                                                                       Sr. No. 30

      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

Case: SWP No.2360/2018
     IA No.1/2018


Rakesh Kumar                                                      ..... Petitioner(s)


                      Through :- Ms. Deepika Mahajan, Advocate

                 Vs

Union of India and others                                       .....Respondent(s)


                      Through :- Mr. L. K. Moza, CGSC for R-1 to 4.
                                 Ms. Monika Kohli, Sr. AAG for R-5 to 7.

          CORAM:
          HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                    ORDER

10.10.2023

Heard.

Reserved for judgment.

(PUNEET GUPTA) JUDGE JAMMU 10.10.2023 Shammi

 
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