Kuldip Singh Jamwal vs Atul Dulloo
2023 Latest Caselaw 2232 j&K

                                                                   Sr. No. 26

                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

                                                    CPSW No. 554/2014


Kuldip Singh Jamwal                                   .....Petitioner(s)/Appellant(s)

                      Through :- Mr. Subodh S Jamwal, Advocate

            V/s
Atul Dulloo, IAS Financial                          .....Respondent(s)
Commissioner
                 Through :-       Mr. K. D. S. Kotwal, Dy. AG

CORAM:             HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                                ORDER

09.10.2023 Judgment of the writ court which is sought to be implemented is of the

year 2013. The challenge laid to the judgment of the Writ Court before higher

fora has also failed. In these circumstances, the respondents are directed to

comply with the directions of the writ court by next date of hearing positively,

failing which, appropriate order shall follow.

List on 15.11.2023.

                                                       )   (SANJAY DHAR)
Jammu:                                                          JUDGE
09.10.2023
Meenakshi