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Rajesh Saraf & Ors vs State Of J&K & Ors
2023 Latest Caselaw 2207 j&K

Citation : 2023 Latest Caselaw 2207 j&K
Judgement Date : 7 October, 2023

Jammu & Kashmir High Court
Rajesh Saraf & Ors vs State Of J&K & Ors on 7 October, 2023
                                                                      Sr. No. 01



      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
CJ Court

Case: LPASW No. 149/2013
      c/w
      CDLSW No. 7/2014
      LPASW No. 11/2014
      LPA No. 195/2018
      LPA No. 67/2019
      LPA No. 125/2019

Rajesh Saraf & Ors.                                  .....Appellant/Petitioner(s)

                             Through :- Mr. Abhinav Sharma, Sr. Advocate
                                         with Mr. Abhirash Sharma, Advocate.
                                         Mr. Gagan Basotra, Sr. Advocate with
                                         Ms. Navdeep Kour, Advocate.
                                         Ms. Aruna Thakur, Advocate.
                                         Mr. Ankur Sharma, Advocate.
                       v/s

State of J&K & Ors.                                           .....Respondent(s)
                             Through :- Mr. S. S. Nanda, Sr. AAG.
                                         Mrs. Monika Kohli, Sr. AAG.
                                         Mr. P.N. Raina, Sr. Advocate with
                                         Mr. J. A. Hamal, Advocate.
                                         Mr. Sunil Sethi, Sr. Advocate with
                                         Mr. Mohsin Bhat, Advocate
                                         Mr. Mohd. Rahies, Advocate.

CORAM:
   HON'BLE THE CHIEF JUSTICE
   HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                ORDER

07.10.2023

Heard.

Judgment is reserved.

(RAJESH SEKHRI) (N. KOTISWAR SINGH) JUDGE CHIEF JUSTICE

JAMMU 07.10.2023 Paramjeet

 
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