Devinder Bali & Anr vs State Of J&K & Ors
2023 Latest Caselaw 2147 j&K

                                                                    Sr. No. 01

                  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                AT JAMMU

                                                    OWP No. 916/2006


Devinder Bali & Anr.                                       ....Petitioner(s)/Appellant(s)

                      Through :- Mr. Dhiraj Choudhary, Advocate

            V/s
State of J&K & Ors.                                                  ....Respondent(s)

                     Through :-   Ms. Nazia Fazal Choudhary, Advocate vice
                                  Mrs. Monika Kohli, Sr. AAG

CORAM:             HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                ORDER

03.10.2023

Heard.

Reserved for judgment.

Meanwhile, learned counsel for the official respondents is directed to

produce the relevant record during the course of this week.

                                                       )    (MA CHOWDHARY)
Jammu:                                                           JUDGE
03.10.2023
Meenakshi