Ramesh Chander Sehgal vs Suresh Abrol And Others
2023 Latest Caselaw 980 j&K

Citation : 2023 Latest Caselaw 980 j&K
Judgement Date : 16 May, 2023

Jammu & Kashmir High Court

Ramesh Chander Sehgal vs Suresh Abrol And Others on 16 May, 2023

                                                                    Sr. No. 26



        HIGH COURT OF JAMMU AND KASHMIR AND LADAKH
                         AT JAMMU

                                                MA No. 111/2018
                                                IA No. 01/2018

Ramesh Chander Sehgal                               ....Petitioner/Appellant(s)

                  Through :- Mr. Nitin Bhasin, Advocate


            V/s

Suresh Abrol and others                                     ....Respondent(s)

                  Through :-    None.

Coram: HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE

                                        ORDER

Heard.

Reserved for judgment.

(Wasim Sadiq Nargal) Judge Jammu:

16.05.2023 Meenakshi

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