Sheraz Ahmed And Another vs State Of J And K And Others
2023 Latest Caselaw 903 j&K

                                                                   Sr.No. 05

HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU
                                                                SWP No. 2782/2010
                                                                  IA No. 2922/2010
                                                                  IA No. 2289/2011
                                                                     IA No. 1/2016



Sheraz Ahmed and another                                 ....Petitioner(s)/Appellant(s)

                    Through :- Mr. Navyug Sethi, Advocate.

                 V/s

State of J and K and others                                         ....Respondent(s)


                  Through :-    Mr. Raman Sharma, AAG.

Coram: HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                    ORDER

Learned counsels for the parties seek time to assist the Court on the point

whether the present petition survives or not in the light of judgment passed by

Division Bench of this Court.

List on 18.05.2023.

(Rajesh Sekhri) Judge

Jammu:

09.05.2023 Renu