Ghulam Jheelani vs State Of J & K
2023 Latest Caselaw 869 j&K

                                                                   Sr.No. 04


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                 CRA No. 30/2007
                                                 IA No. 51/2007

Ghulam Jheelani                                          ....Petitioner/Appellant(s)

                   Through :- Mr. P N Bhat, Advocate

         V/s

State of J & K                                                    ....Respondent(s)

                   Through :- None
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                   ORDER

04.05.2023

Appellant-Ghulam Jheelani is present along with his counsel.

Since the impugned judgment has been passed by the undersigned

while presiding over Sessions Court Ramban. List this matter before the some

other Bench having roster on 11.05.2023.

(MA Chowdhary) Judge

Jammu:

04.05.2023 Manan