Uoi vs Madan Lal And Others
2023 Latest Caselaw 851 j&K

Citation : 2023 Latest Caselaw 851 j&K
Judgement Date : 2 May, 2023

Jammu & Kashmir High Court

Uoi vs Madan Lal And Others on 2 May, 2023

                                                                        Sr. No. 1


      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT JAMMU

                                                      MA No. 182/2003


UOI                                               .....Appellant(s)/Petitioner(s)

q
                         Through: Mr. Sandeep Gupta, CGSC.
                    vs
Madan Lal and others                                          ..... Respondent(s)
                         Through: Mr. F. S. Butt, Advocate.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                    ORDER

Heard.

Reserved for Judgment.

(SANJAY DHAR) JUDGE

Jammu 02.05.2023 Sahil Padha

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