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Union Territory Of J&K And Others vs Jagdish Chader
2023 Latest Caselaw 843 j&K

Citation : 2023 Latest Caselaw 843 j&K
Judgement Date : 1 May, 2023

Jammu & Kashmir High Court
Union Territory Of J&K And Others vs Jagdish Chader on 1 May, 2023
                                                                      Sr. No. 38

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU

                                                  LPA No. 14/2023
                                                  CM Nos. 576/2023, 577/2023

Union Territory of J&K and others                   ....Petitioner(s)/Appellant(s)

                  Through :- Mr. Suraj Singh, GA


           V/s
Jagdish Chader                                                  ....Respondent(s)

                 Through :-      Mr. R.K.S. Thakur, Advocate

            HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
Coram:
            HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                      ORDER

01.05.2023 Mr. R.K.S. Thakur, learned counsel for the respondent submits that in

terms of communication dated 12.04.2023, the Director, School Education,

Jammu was asked to implement the judgment impugned dated 30.03.2016

passed in SWP No. 573/2002.

Mr. Suraj Singh, learned GA seeks some more time to apprise the

Court.

Adjourned.

List on 12.06.2023.


                                     (Puneet Gupta)            (Tashi Rabstan)
                                         Judge                      Judge
Jammu:
01.05.2023
Pawan Angotra
 

 
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