Noor-Ud-Din Rather And Ors vs Ut Of J&K And Ors
2023 Latest Caselaw 550 j&K/2

                                                             Serial No. 11
                                                             Regular cause list
  IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT SRINAGAR
                                WP(C) No. 1114/2020
                                C/w
                                CCP(D) No. 22/2021
                                OWP No. 370/2012
                                WP(C) No. 577/2022
                                WP(C) No. 1067/2021
                                WP(C) No. 1479/2020
                                WP(C) No. 2234/2022


Noor-ud-Din Rather and Ors.
                                                 ..... Appellant/petitioner(s)
                                Through: -
                         Mr. M. M. Dar, Advocate
                         Mr. R. A. Bhat, Advocate
            Ms. Sara Advocate vice Mr. F. A. Bhat, Advocate
                                      V/s
UT of J&K and Ors.
                                                      ..... Respondent(s)

Through: -

Mr. Mohsin Qadri, Sr. AAG Mr. Faisal Qadri, Sr. Advocate with Mr. Mansoor Ahmad, Advocate Mr. Rabinder Singh, Advocate

CORAM:

HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE (ORDER) 03.05.2023

Mr. Mohsin Qadri, Sr. AAG, submits that the issue involved in this

matter is squarely covered by the Judgment rendered by the Division Bench

of this Court. He further submits that the consideration of the matter may be

deferred, so that he can place the Judgment on record. Submission granted.

List on 20.05.2023.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 03.05.2023 "Mohammad Yasin Dar"