Mushtaq Ahmad Khan vs Union Of India And Ors
2023 Latest Caselaw 537 j&K/2

Citation : 2023 Latest Caselaw 537 j&K/2
Judgement Date : 2 May, 2023

Jammu & Kashmir High Court - Srinagar Bench

Mushtaq Ahmad Khan vs Union Of India And Ors on 2 May, 2023

                                                     S. No. 9
                                                     Regular Cause List
       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                          SWP No. 1459/2011

Mushtaq Ahmad Khan                            ...Appellant/Petitioner(s)

Through: Mr. Bilal Ahmad Malla, Advocate
                                 Vs.

Union of India and Ors.                               ...Respondent(s)

Through: Mr. Hakim Aman Ali, Advocate
CORAM:
  HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                             ORDER

02.05.2023 Learned counsels for the parties shall file written synopsis and produce case law by tomorrow.

Heard and reserved for judgment.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 02.05.2023 Manzoor

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