Prem Nath And Others vs Union Territory Of J And K
2023 Latest Caselaw 1063 j&K

                                                                                  Sr. No. 01

                                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                              AT JAMMU

                                                                               Crl A (D) No. 4/2020
                                                                                CrlM No. 203/2020

           Prem Nath and others                                          ....Petitioner(s)/Appellant(s)

                                     Through :- Mr. Anmol Sharma, Advocate.

                          V/s

           Union Territory of J and K                                              ....Respondent(s)


                                    Through :-   Mr. R.S. Jamwal, AAG.

           Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
                               HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                                    ORDER

Heard.

Judgment is reserved.

                                                 (Rajesh Sekhri) )           (Sanjav Dhar)
                                                     Judge                        Judge

           Jammu:
           23.05.2023
           Renu




RENU BALA

2023.05.24 10:40 I attest to the accuracy and integrity of this document