Varinder Kumar vs Shahid Anayatullah Revenue Secy. ...
2023 Latest Caselaw 288 j&K

                                                                         Sr. No. 25

          HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                          AT JAMMU


                                                   CPOWP No. 328/2018
 Varinder Kumar                                       ...Petitioner/Appellant(s)
                                 Through: Mr. Virender Bhat, Advocate.

                          v/s


 Shahid Anayatullah Revenue Secy. & Ors.                           .... Respondent(s)
                        Through: Mr. Amit Gupta, AAG.
                                 .
CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                      ORDER

17.02.2023 Counsel for the respondents seeks and is granted four weeks' time to file

Statement of facts/compliance report strictly in conformity with the judgment

dated 16.11.2017 with an advance copy to the other side.

List on 27.03.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE Jammu 17.02.2023 Abinash