Ravinder Kumar And Ors vs Ashok Kuamr Parmar
2023 Latest Caselaw 248 j&K

                                                                         Sr. No. 40



            HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                            AT JAMMU


                                                        CCP(S) No.297/2019


Ravinder Kumar and ors.                                         .....Petitioner(s)

                                Through :- None.

                          v/s

Ashok Kuamr Parmar                                               .....Respondent(s)
                                Through :- Mr. R. S. Jamwal, AAG


  CORAM: HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE


                                   ORDER

Learned counsel for the respondents seeks and is granted four weeks

further time for filing statement of facts/compliance strictly in conformity with

judgment dated 24.04.2014 passed in SWP No. 1045 of 2014 with a copy in

advance to counsel opposite.

List on 15.03.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE

JAMMU 10.02.2023 Paramjeet