Oriental Insurance Co. Ltd vs Puran Chand And Others
2023 Latest Caselaw 185 j&K

Citation : 2023 Latest Caselaw 185 j&K
Judgement Date : 7 February, 2023

Jammu & Kashmir High Court

Oriental Insurance Co. Ltd vs Puran Chand And Others on 7 February, 2023

                                                                        Sr. No.14


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                      MA No. 344/2014


Oriental Insurance Co. Ltd.                       .....Appellant(s)/Petitioner(s)

q
                        Through: Mr. Vishnu Gupta, Advocate.
                   vs
Puran Chand and others                                      ..... Respondent(s)
                        Through: None.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE

                                   ORDER

Service of respondent Nos. 1 and 3 through substitute mode has been

affected.

Nobody has appeared on behalf of respondent Nos. 1 and 2.

Arguments heard.

Reserved for judgment.

(SANJAY DHAR) JUDGE

Jammu 07.02.2023 Sahil Padha

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