Abdul Gani Bhat & Anr vs Nitishwar Kumar & Ors
2023 Latest Caselaw 126 j&K/2

                                                                    Item No.07
                                                                    Reg. List
               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR
                                     CCP(S) No. 241/2022
Abdul Gani Bhat & Anr.
                                                        ...Petitioner(s)
                      Through:       None.
                                             Vs
Nitishwar Kumar & Ors.
                                                               ... Respondent(s)
                      Through:       Ms. Masooda Jan, CGSC (R-4)
                                     Mr. Abdul Rashid Malik, Sr. AAG
CORAM:         HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                       ORDER

27.02.2023 Ms. Masooda Jan, learned counsel for the respondent No. 4 seeks and is granted two weeks further time for filing the compliance report, strictly in conformity with the writ Court judgment dated 30.07.2018, with an advance copy to other side.

List on 18th March, 2023.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 27th,February,2023.

"Ab. Rashid"